Deem Construction Company Pvt. ... vs Chief Engineer (Hq)
2022 Latest Caselaw 2638 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 3935/2021

                                   Deem Construction Company Pvt. Ltd
                                                                                                       ----Petitioner
                                                                       Versus
                                   Chief Engineer (HQ) and Anr.
                                                                                                    ----Respondents

Connected With S.B. Civil Writ Petition No. 3817/2021 Deem Construction Company Pvt. Ltd.

----Petitioner Versus Chief Engineer (HQ) and Anr.

----Respondents

For Petitioner(s) : Mr. Ajatshatru Mina For Respondent(s) : Mr. Imran Khan, Addl.G.C.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

29/03/2022 List for final disposal on 09.04.2022 as prayed jointly.

Learned counsels for the respective parties are directed to

file brief synopsis alongwith copy of the judgments they want to

rely upon at least a day prior to next date.

Interim order, if any, to continue till next date.

(MAHENDAR KUMAR GOYAL),J

MADAN/190-191

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