Indo Thai Airport Management ... vs Airport Authority Of India
2022 Latest Caselaw 2514 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 7367/2021

                                   Indo Thai Airport Management Services Pvt. Ltd.
                                                                                                                      ----Petitioner
                                                                                 Versus
                                   Airport Authority Of India & Ors.
                                                                                                                 ----Respondents

For Petitioner(s) : Mr. N.K. Maloo Sr. Adv. with Mr. Abhimanyu Singh For Respondent(s) : Ms. Sukriti Kasliwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

23/03/2022

Learned counsels for the respective parties are directed to

submit brief synopsis along with list of judgments they want to

rely upon, before the next date.

List the matter on 07.04.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sudha/152

(D.B. SAW/446/2022 has been filed in this matter. Please refer the same for further orders)

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