Arvind Kumar Soni vs State And Ors
2022 Latest Caselaw 2510 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Second Appeal No. 824/2007

                                   Arvind Kumar Soni
                                                                                                      ----Appellant
                                                                       Versus
                                   State And Ors
                                                                                                    ----Respondent

For Appellant(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/03/2022

List this appeal on 05.04.2022 in the supplementary list.

(SUDESH BANSAL),J

SACHIN SHARMA /60

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