Gulli W/O. Balu vs Birdhi D/O. Ladu W/O. Bhagwana
2022 Latest Caselaw 2457 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 1173/2018

                                   Gulli W/o. Balu.
                                                                                                           ----Appellant
                                                                          Versus
                                   Birdhi D/o. Ladu W/o. Bhagwana
                                                                                                         ----Respondent

Connected With D.B. Special Appeal Writ No. 1262/2018 Gulli W/o Balu

----Appellant Versus Birdhi D/o Ladu W/o Bhagwana

----Respondent

For Appellant(s) : Mr. Prakash Chandra Jain For Respondent(s) : Mr. Rahul Tiwari

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

22/03/2022

It is informed by counsel for the respondents that

Respondent No.1 has expired.

Counsel for the appellant seeks time to move appropriate

application.

List these matters after six weeks.

Till then, interim order, if any shall continue.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /42-43

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