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Food Corporation Of India vs Smt. Anuradha Yadav Wife Of Shri ...
2022 Latest Caselaw 2378 Raj/2

Citation : 2022 Latest Caselaw 2378 Raj/2
Judgement Date : 16 March, 2022

Rajasthan High Court
Food Corporation Of India vs Smt. Anuradha Yadav Wife Of Shri ... on 16 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                         D.B. Special Appeal Writ No. 354/2021
                                                                                In
                                                         S.B. Civil Writ Petition No. 12696/2020

                                      1.      Food Corporation Of India, Through Chairman Cum Managing
                                              Director, Headquarter Registered Office 16-20, Barakhamba
                                              Lane, New Delhi-110001.
                                      2.      The General Manager (Region), Food Corporation Of India,
                                              Regional Office, T.C./3V, Vibhutikhand Gomti Nagar, Lucknow-
                                              226010 (U.P.)
                                      3.      The General Manager (Region), Food Corporation Of India,
                                              Regional Office, 4- Nehru Place, Tonk Road, Jaipur (Rajasthan)
                                      4.      The Executive Director (North), Food Corporation Of India,
                                              Zonal Office (North), Noida (U.P.)
                                      5.      The Executive Director (Vigilance), Food Corporation Of India,
                                              Headquarter, Registered Office, 16-20, Barakhamba Lane, New
                                              Delhi- 110001
                                                                                                          ----Appellants

                                                                             Versus
                                      Smt. Anuradha Yadav Wife Of Shri Ramkesh Yadav, Aged About 33
                                      Years, R/o B-86, Siddharth Nagar, Jawahar Circle, Jaipur (Rajasthan)
                                                                                                         ----Respondent

For Appellant(s) : Mr. Indresh Sharma, Advocate For Respondent(s) : None

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

16/03/2022

Learned counsel for the appellants has submitted that in view of

subsequent event, this appeal has been rendered infructuous.

Accordingly, the appeal is disposed off as having been rendered

infructuous.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /181

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