Shankar Lal Jatolia vs U O I And Ors
2022 Latest Caselaw 2286 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 815/2014

                                   Shankar Lal Jatolia
                                                                                                     ----Appellant
                                                                      Versus
                                   U O I And Ors
                                                                                                   ----Respondent

For Appellant(s) : Ms. Pragya Seth for Mr. Mahendra Shah through VC For Respondent(s) : Mr. Devesh Kumar Bansal through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

No ground is made out for entertaining the application for

early listing, as the Office has already posted the matter on

29.03.2022.

Let the matter be listed on 29.03.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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