Banshi vs J D A And Ors
2022 Latest Caselaw 1990 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 482/2018

                                   Banshi
                                                                                                     ----Appellant
                                                                      Versus
                                   J D A And Ors
                                                                                                   ----Respondent

For Appellant(s) : Mr. L L Gupta For Respondent(s) : Mr. Ashish Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

05/03/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after one week.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /23

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