Hanuman Prasad S/O Trilok Chand vs Principal Secretary, Department ...
2022 Latest Caselaw 1989 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 409/2022

                                   Hanuman Prasad S/o Trilok Chand
                                                                                                     ----Appellant
                                                                      Versus
                                   Principal Secretary, Department Of Local Self Govt.
                                                                                                   ----Respondent

For Appellant(s) : Ms. Aradhana Swami For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

05/03/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /28

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