Ashok Kumar Gupta vs Raj. High Court, Jodhpur And Anr
2022 Latest Caselaw 8475 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 9576/2011

Ashok Kumar Gupta

----Petitioner Versus Raj. High Court, Jodhpur And Anr.

----Respondent

For Petitioner(s) : Mr. R.S. Saluja

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

Put up before a Bench, of which, one of us (Justice Kuldeep

Mathur) is not a member.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 79-Arun/-

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