Raju Ram vs State Of Rajasthan
2022 Latest Caselaw 8208 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7660/2022

Raju Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Laxman Bishnoi For Respondent(s) : Mr. Muktiyar Khan, P.P.

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

Learned counsel for the petitioner seeks adjournment.

List the matter on 01.07.2022.

(RAMESHWAR VYAS), VJ 81-Taruna/-

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