Citation : 2022 Latest Caselaw 8201 Raj
Judgement Date : 15 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 7907/2022
Mukesh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Manoj Pareek For Respondent(s) : Mr. Vikram Sharma, P.P.
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
15/06/2022
Learned counsel for the petitioner seeks adjournment.
List the matter on 11.07.2022.
(RAMESHWAR VYAS), VJ 67-Taruna/-
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