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Vishnu Trading Company Udaipur vs State And Ors
2022 Latest Caselaw 9889 Raj

Citation : 2022 Latest Caselaw 9889 Raj
Judgement Date : 27 July, 2022

Rajasthan High Court - Jodhpur
Vishnu Trading Company Udaipur vs State And Ors on 27 July, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 13191/2015

Vishnu Trading Company, Eklingpura Circle, Manwakheda Udaipur.

----Petitioner Versus

1. State of Rajasthan, through The Commissioner, Commercial Taxes, Government of Rajasthan, Kar Bhawan, Ambedkar Circle, Jaipur

2. Assistant Commercial Taxes Officer Ward-IV, Circle- Pali, Pali

3. Assistant Commercial Taxes Officer, Ward-V, Jaitaran Circle- Pali

----Respondents

For Petitioner(s) : Mr. Lalit Pareek For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

The matter comes up for consideration of application (IA

No.1/22) preferred on behalf of the petitioner seeking withdrawal

of the writ petition with liberty for the petitioner to approach this

Court in case petitioner's declaration under Amnesty Scheme,

2022 is rejected eventually by the authorities.

For the reasons mentioned in the aforesaid application, this

writ petition is dismissed as withdrawn with the liberty sought for.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 35-mohit/-

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