Lrs Of Jayram vs Sant Ramdeendas
2022 Latest Caselaw 9782 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 48/2019

1. Lrs Of Jayram, Tehsil Bilara, District Jodhpur.

2. Radha Devi W/o Jay Ram, Aged About 57 Years, B/c Gurjar, R/o Bhadano Ki Dhani, Village Jhak, Tehsil Bilara, District Jodhpur.

3. Mala Ram S/o Jay Ram, Aged About 36 Years, B/c Gurjar, R/ o Bhadano Ki Dhani, Village Jhak, Tehsil Bilara, District Jodhpur.

4. Hadmanram S/o Jay Ram, Aged About 34 Years, B/c Gurjar, R/o Bhadano Ki Dhani, Village Jhak, Tehsil Bilara, District Jodhpur.

5. Dharma Ram S/o Jay Ram, Aged About 23 Years, B/c Gurjar, R/o Bhadano Ki Dhani, Village Jhak, Tehsil Bilara, District Jodhpur.

----Appellants

Versus

Sant Ramdeendas S/o Ganga Ram, B/c Mali, R/o Bhuriyali Ki Dhani, Tehsil Bhopalgarh, District Jodhpur.

----Respondent

For Appellant(s) : Mr. Moti Singh For Respondent(s) : Mr. Sajjan Singh

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 26/07/2022

Call for record of Civil Suit No.41/2012.

List the matter on 05.08.2022, as prayed.

Meanwhile and till next date of hearing, effect & operation of

the Judgment and decree dated 29.05.2015 passed by learned

Distt. Judge, Jodhpur in Civil Suit No.41/2012 as well as execution

proceedings in Case No.248/2017 pending before learned

Additional Distt. Judge, Camp Court Bilara shall remain stayed.

(VINOD KUMAR BHARWANI),J 20-Anshul/-

Powered by TCPDF (www.tcpdf.org)