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State Of Rajasthan vs M/S Bikaner Bricks Contractor
2022 Latest Caselaw 9625 Raj

Citation : 2022 Latest Caselaw 9625 Raj
Judgement Date : 22 July, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S Bikaner Bricks Contractor on 22 July, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 334/2020

State Of Rajasthan

----Appellant Versus M/s Bikaner Bricks Contractor

----Respondent

For Appellant(s) : Mr. Sandeep Shah, Sr. Adv. & AAG assisted by Mr. Abhimanyu Singh Rathore For Respondent(s) : Mr. JR Bhati for Mr. Arvind Samdariya

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

Learned counsel Mr. JR Bhati appearing on behalf of Mr.

Arvind Samdariya has submitted that since Mr. Arivind Samdariya

is suffering from fever, the matter may be adjourned.

List the matter 26.08.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 1-mohit/-

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