General Manager, North Western ... vs S.K. Sidha
2022 Latest Caselaw 9612 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 934/2021

General Manager, North Western Railway

----Appellant Versus S.k. Sidha

----Respondent

For Appellant(s) : Mr. Ram Niwas For Respondent(s) : Mr. Vineet R Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

At the request of learned counsel for the parties, list the

matter on 26.08.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 14-mohit/-

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