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Harish Gaurav vs District Collector
2022 Latest Caselaw 9609 Raj

Citation : 2022 Latest Caselaw 9609 Raj
Judgement Date : 22 July, 2022

Rajasthan High Court - Jodhpur
Harish Gaurav vs District Collector on 22 July, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1269/2020

District Collector

----Appellant Versus Harish Gaurav

----Respondent Connected With D.B. Cross Objection (Civil) No. 99/2021 Harish Gaurav

----Appellant Versus District Collector

----Respondent

For Appellant(s) : Mr. S.R. Paliwal For Respondent(s) : Mr. Vipul Singvi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

At the request of learned counsel for the respondents, list

the matter on 26.08.2022.

The undertaking given on behalf of the respondents shall

remain in currency till the next date.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 35-mohit/-

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