Smt. Rani Devi vs Subhash Chandra
2022 Latest Caselaw 9414 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5104/2021

1. Smt. Rani Devi W/o Lal Singh, Aged About 57 Years, R/o Ward No. 42, Near Gurudwara Sureshiya, Tehsil And District Hanumangarh.

2. Lal Singh S/o Sarban Singh, Aged About 62 Years, R/o Ward No. 42, Near Gurudwara Sureshiya, Tehsil And District Hanumangarh.

3. Nindrapal D/o Lal Singh W/o Harpreet, Aged About 19 Years, R/o Ward No. 42, Near Gurudwara Sureshiya, Tehsil And District Hanumangarh.

4. Kiran Pal @ Murti D/o Lal Singh W/o Jagdish Singh, Aged About 23 Years, R/o Ward No. 42, Near Gurudwara Sureshiya, Tehsil And District Hanumangarh.

5. Gurpreet Singh S/o Lal Singh, Aged About 7 Years, Minor Through His Natural Guardian Father Shri Lal Singh S/o Sarban Singh, R/o Ward No. 42, Near Gurudwara Sureshiya, Tehsil And District Hanumangarh.

----Petitioners Versus

1. Subhash Chandra S/o Shri Purn Ram, R/o Ratanpura, Tehsil Sangria, District Hanumangarh. (Driver Of Truck No. Rj-19-Ge-2117)

2. Subhash S/o Jagdish Prasad, R/o Ward No. 20, Sangaria, District Hanumangarh. (Owner Of Truck No. Rj-19-Ge- 2117)

3. National Insurance Company Limited, Sri Ganganagar Road, Hanumangarh Junction, District Hanumangarh Through Branch Manager (Insurance Company Of Truck No. Rj-19-Ge-2117)

----Respondents

For Petitioner(s) : Mr. Vivek Mathur for Mr. Kuldeep Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

(2 of 2) [CW-5104/2021]

19/07/2022

Learned counsel for the petitioners has submitted that he

wants to withdraw this writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 1-mohit/-

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