Citation : 2022 Latest Caselaw 9317 Raj
Judgement Date : 18 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14223/2021
M/s Mother Garden Care, Through Its Proprietor Shri Javed Gouri S/o Shri Late Usman Gouri, Aged About 43 Years, R/o 371, Kamla Nehru Nagar, Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Local Self Government Of Rajasthan, Jaipur.
2. The Jodhpur Development Authority, Jodhpur Through Its Secretary.
3. The Director, Engineering, Jodhpur Development Authority, Jodhpur.
4. The Secretary, Department Of Urban And Housing Development, Jaipur.
5. The Secretary, Public Works Department, Jaipur.
6. The Municipal Corporation, Jodhpur Through Its Commissioner.
----Respondents
For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) : Ms. Kamini Chouhan for JDA
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
18/07/2022
Learned counsel for the petitioner wants to withdraw
this writ petition.
Hence, this writ petition is dismissed as withdrawn.
(VIJAY BISHNOI),J
326-msrathore/-
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