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Dinesh Pal Singh Sarangdevot vs Shri Pawan Kumar Goyal
2022 Latest Caselaw 9205 Raj

Citation : 2022 Latest Caselaw 9205 Raj
Judgement Date : 14 July, 2022

Rajasthan High Court - Jodhpur
Dinesh Pal Singh Sarangdevot vs Shri Pawan Kumar Goyal on 14 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 953/2021

1. Dinesh Pal Singh Sarangdevot S/o Shri Onkar Singh Sarangdevot, Aged About 36 Years, R/o Village Batharada Kalan, Tehsil Vallabh Nagar, District Udaipur.

2. Gopal Lal Sharma S/o Shri Banshi Lal Sharma, Aged About 37 Years, R/o Village Sadri, Tehsil Railmagra, District Rajsamand.

3. Raghuveer Singh S/o Shri Moti Singh, Aged About 32 Years, R/o Village And Post Sabalpur, Via Bsesroli, Tehsil Makrana, District Nagaur.

4. Krishnotar Singh S/o Shri Durga Singh, Aged About 35 Years, R/o Village Ajit Singh Ka Pura, Post Ata, Tehsil And District Karauli.

5. Ashok Kumar Sharma S/o Shri Kailash Chand Sharma, Aged About 31 Years, R/o Gomti Colony, Tehsil And District Karauli.

----Petitioners Versus

1. Shri Pawan Kumar Goyal, Principal Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Kana Ram, Director, Secondary Education, Rajasthan, Bikaner.

3. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 14/07/2022

Learned counsel for the petitioners has submitted that since

the order of this Court has already been complied with, this

contempt petition has rendered infructuous.

(2 of 2) [WCP-953/2021]

Accordingly, this contempt petition is dismissed as having

become infructuous.

Notices are discharged.

(VIJAY BISHNOI),J 61-mohit/-

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