Biyani Shikshan Samiti vs State Of Rajasthan
2022 Latest Caselaw 9126 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6015/2022

Biyani Shikshan Samiti, (Biyani Institute Of Veterinary Medicines And Animal Sciences), R-4, Sector-3, Vidhyadhar Nagar, Jaipur, Rajasthan, Through Its Director Rajeev Biyani S/o J.k. Biyani, Aged About 52 Years.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Animal Husbandry, Secretariat, Jaipur, Rajasthan.

2. The Rajasthan University Of Veterinary And Animal Science Bikaner, Through Its Registrar, Veterinary University Road, Near Deendayal Upadhyay Circle, Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2022

Learned counsel for the petitioner wants to withdraw

this writ petition, however, seeks liberty for the petitioner

to file a fresh writ petition, if occasion so arise.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

40-msrathore/-

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