Prakash vs State Of Rajasthan
2022 Latest Caselaw 8894 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1288/2021

Prakash

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Kumar For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Learned Public Prosecutor has submitted that notice of the

appeal has already been served upon the complainant.

Learned counsel for the appellant prays for adjournment.

List on 18.07.2022, as prayed.

(VIJAY BISHNOI),J

174-AjaySingh/-

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