Anchhi Bai vs Lehru
2022 Latest Caselaw 8636 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6588/2022

Anchhi Bai

----Petitioner Versus Lehru

----Respondent

For Petitioner(s) : Mr. Kunwar Prikshit Raj Deora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Learned counsel for the petitioners prays for and is granted a

week's time to file copy of the application preferred on behalf of

the petitioners before the Board of Revenue with a prayer for

withdrawal of the Appeal No.4194/1994.

List on 11.07.2022.

(VIJAY BISHNOI),J

57-AjaySingh/-

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