The Executive Engineer vs M/S Subhash Infraengineers Pvt. ...
2022 Latest Caselaw 5285 Raj/2

Citation : 2022 Latest Caselaw 5285 Raj/2
Judgement Date : 28 July, 2022

Rajasthan High Court

The Executive Engineer vs M/S Subhash Infraengineers Pvt. ... on 28 July, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 38/2020

                                   The Executive Engineer
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Subhash Infraengineers Pvt. Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2022

No one has put in appearance on behalf of the petitioner.

List this matter on 03.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /1

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