Frick India Ltd vs Greentech Mega Food Park Pvt. Ltd
2022 Latest Caselaw 5209 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 152/2021

                                   Frick India Ltd., 21.5 Km Main Mathura Road, Faridabad, 121003
                                   (Haryana ) (Through Authorized Signatory/company Secretary
                                   Sh. Amit Singh Tomar)
                                                                                                             ----Petitioner
                                                                           Versus
                                   Greentech         Mega    Food      Park      Pvt.    Ltd.,     Village    And   Tehsil
                                   Roopangarh Bhadun Road Roopangarh Ajmer, Rajasthan-305814
                                   (Through A Authorised Representative / Managing Director.)
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Ravi Chirania Mr. Puneet Yadav Mr. S.K. Panwar For Respondent(s) : Mr. Rishabh Khandelwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

Arguments heard.

Order is reserved.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

Powered by TCPDF (www.tcpdf.org)