Deendayal Shiksha Evam ... vs National Council For Teachers ...
2022 Latest Caselaw 5062 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 622/2022

                                   Deendayal Shiksha Evam Anusandhan Samiti
                                                                                                        ----Appellant
                                                                        Versus
                                     National Council For Teachers Education and Anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Prakhar Gupta For Respondent(s) : Ms. Sweta Pareek

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

22/07/2022

Ms. Sweta Pareek has put in appearance on behalf of

Respondents No.1 & 2.

Accordingly, service is complete.

Counsel for the respondents wants time to seek instruction.

List this matter on 25.07.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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