M/S G.M. Mines vs Union Of India
2022 Latest Caselaw 4828 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 7283/2022

                                   M/s G.M. Mines
                                                                                                           ----Petitioner
                                                                           Versus
                                   Union Of India & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Jatin Harjai Advocate with Mr. Mohit Kumar Soni Advocate.

For Respondent No.1 : Mr. R.D. Rastogi, Additional Solicitor General with Mr. C. S. Sinha Advocate.

For Respondents : Mr. Ayush Singh Advocate on behalf of No.2 & 4 Mr. Punit Singhvi Advocate. For Respondent No.3 : Mr. Kinshuk Jain Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 14/07/2022

Heard.

Mr. R.D. Rastogi, learned Additional Solicitor General enter

appearance on behalf of respondent No.1.

Mr. Ayush Singh, Advocate enter appearance on behalf of

respondents No.2 & 4.

Mr. Kinshuk Jain, Advocate enter appearance on behalf of

respondent No.3.

Copy of the petition has already been supplied.

Reply be filed within four weeks and the matter be listed

thereafter along with D.B. Civil Writ Petition No.5199/2019, D.B.

Civil Writ Petition No.6417/2022, D.B. Civil Writ Petition

No.6391/2022 & D.B. Civil Writ Petition No.7283/2022.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-19

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