M/S Arpan Seva Sansthan, A Society ... vs Rajasthan Agricultural ...
2022 Latest Caselaw 4800 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 4/2022

                                   M/s Arpan Seva Sansthan, A Society Registered Under The
                                   Societies Registration Act
                                                                                                       ----Petitioner
                                                                        Versus
                                   Rajasthan Agricultural Cmpetitiveness                     Project   Management
                                   Implementation Society,
                                                                                                     ----Respondent

For Petitioner(s) : Mr. T C Sharma for Mr. Swadeep Singh Hora For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

No one has put in appearance on behalf of the non-applicant

inspite of service.

Let the matter be listed on 27.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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