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Laxman Singh S/O Shri Hanuman ... vs Union Of India
2022 Latest Caselaw 4714 Raj/2

Citation : 2022 Latest Caselaw 4714 Raj/2
Judgement Date : 11 July, 2022

Rajasthan High Court
Laxman Singh S/O Shri Hanuman ... vs Union Of India on 11 July, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 215/2019

                                   Laxman Singh S/o Shri Hanuman Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Appellant(s) : Mr. Hitesh Kumar For Respondent(s) : Mr. Janardan Pandit Garge

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

11/07/2022

Counsel for the appellant is directed to supply copy of the

petition to the counsel for the respondent during course of the

day.

List this matter after three weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /21

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