M/S Izzy Metals Private Limited vs The Union Of India
2022 Latest Caselaw 4671 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Misc. Writ Petition No. 6351/2020

                                   M/s IZZY Metals Private Limited
                                                                                                       ----Petitioner
                                                                       Versus
                                   The Union Of India & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Sudhir Yadav Advocate & Mr. R.K. Gouttam Advocate on behalf of Mr. Ramesh Chandra Agarwal Advocate.

For Respondent(s) : Mr. Kinshuk Jain Advocate with Mr. Jai Upadhayay Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

08/07/2022

Learned counsel for the petitioner prays for an adjournment,

which is not opposed.

The matter is adjourned.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-46

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