Citation : 2022 Latest Caselaw 949 Raj
Judgement Date : 19 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6162/2021
1. Ravi Rajpurohit S/o Dr. Shiv Narayan Rajpurohit, Aged About 43 Years, R/o 32, Birdi Park, Hanuman Road, Deesa, Banaskantha, Gujarat.
2. Smt. Pushp Kanwar W/o Dr. Shiv Narayan Rajpurohit, Aged About 65 Years, R/o 172-173, Gandhi Nagar, Near Flam Gas Godown, Veterinary College Road, Bikaner (Raj.)
3. Dr. Deepak Rajpurohit S/o Dr. Shiv Narayan Rajpurohit, Aged About 45 Years, Assistant Professor, Maharana Pratap University, Udaipur (Raj.)
4. Sandeep Rajpurohit S/o Late Dr. Shiv Narayan Rajpurohit, Aged About 40 Years, R/o 172-173, Gandhi Nagar, Near Flam Gas Godown, Veterinary College Road, Bikaner (Raj.)
----Petitioners Versus
1. State Of Rajasthan, Through Pp
2. Smt. Rekha Rajpurohit D/o Ramchandra Rajpurohit, Aged About 39 Years, R/o A-10-A, Green Park Main, New Delhi Office Address - Fidelity Worldwide Investments Unitech Workd Cyber Park Tower D Sector - 39, Gurgaon - 122001 (Raj.)
----Respondents
For Petitioner(s) : Mr. Vikarm Singh Rajpurohit (through VC)
For Respondent(s) : Mr. Mahipal Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/01/2022
(2 of 2) [CRLMP-6162/2021]
This Court vide order dated 15.11.2021 has referred the
matter to the Mediation Center of this Court for amicable
settlement between the parties.
The Court is in receipt of a report dated 02.12.2021 of the
Mediation Center, wherein it is mentioned that since there are
chances of amicable settlement between the parties, the
mediation proceedings were kept pending and the next date fixed
before this Court is 20.12.2021.
Learned counsel for the petitioners has submitted that now
as the next date for mediation proceedings is to be fixed as 14 th
February, 2022, the matter may be adjourned up to 21 st February,
2022.
List on 21st February, 2022, as prayed.
In the meantime, the petitioners shall not be arrested in
connection with FIR No.139/2021 registered at Police Station
Mahila Thana, Jodhpur City (East), District Jodhpur and the police
shall not file any final report in the matter till the next date of
hearing.
(VIJAY BISHNOI),J 4-Arun/-
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