Pappu Devi vs State Of Rajasthan
2022 Latest Caselaw 678 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5253/2019

1. Pappu Devi W/o Banna Ram, Aged About 26 Years, B/c Bheel, R/o Village Ekalpar Dablapar, Ramgarh Police Station, Dist. Barmer.

2. Banna Ram @ Vanna Ram S/o Nehchal Ram, Aged About 26 Years, B/c Bheel, R/o Village Ekalpar Dablapar, Ramgarh Police Station, Dist. Barmer.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Prema Ram S/o Khumana Ram, B/c Bheel, R/o Ekalpar, Ramgarh Police Station, Distt. Barmer.

----Respondents

For Petitioner(s) : Mr. B.Ray Bishnoi (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2022

Learned counsel for the petitioners has submitted that he

does not want to press this criminal misc. petition, however, seeks

liberty for the petitioners to raise all their defence before the trial

court at the appropriate stage.

Accordingly, this criminal misc. petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

3-Arun/-

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