Smt. Rekha Sain W/O Sh. Suraj Kumar ... vs Smt. Shushma Jain W/O Sh. Babulal ...
2022 Latest Caselaw 677 Raj/2

Citation : 2022 Latest Caselaw 677 Raj/2
Judgement Date : 25 January, 2022

Rajasthan High Court

Smt. Rekha Sain W/O Sh. Suraj Kumar ... vs Smt. Shushma Jain W/O Sh. Babulal ... on 25 January, 2022

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 10113/2021

                                    Smt. Rekha Sain W/o Sh. Suraj Kumar Sain, R/o 29-30,
                                    Siddharth Shopping Center, E Block, Malviya Nagar, Jaipur.
                                                                                                            ----Petitioner
                                                                             Versus
                                    Smt. Shushma Jain W/o Sh. Babulal Jain, R/o House No. 5/339-
                                    A, Malviya Nagar, Jaipur (Rajasthan).
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Prashant Sanghi, through VC For Respondent(s) : Mr. M.C. Jain, through VC

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

25/01/2022

Counsel appearing on behalf of the respondents submits that

the learned Trial Court has finally decided the suit vide judgment

and decree dated 04.01.2022.

Counsel for the petitioner has not disputed this fact.

In that view of the matter, this writ petition stands disposed

as having become infructuous.

(INDERJEET SINGH),J

Upendra Pratap Singh /29