Rakesh Kanwar vs Mahavir Agrawal And Anr
2022 Latest Caselaw 628 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 2443/2018

                                    Rakesh Kanwar
                                                                                                          ----Petitioner
                                                                           Versus
                                    Mahavir Agrawal And Anr
                                                                                                        ----Respondent

Connected With S.B. Civil Writ Petition No. 2444/2018 Smt Renu

----Petitioner Versus Pravin Singhal And Anr

----Respondent

For Petitioner(s) : Mr. M.L. Sharma for Mr. Dilip Sharma, through VC For Complainant(s) : Mr. R.K. Mahtur, Sr. Adv. for Mr. Aditya Kiran Mahtur, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

List this matter after 31.01.2022.

No adjournment will be given on the next date.

(PANKAJ BHANDARI),J

Nikhil Kr Yadav / 9-10

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