Tej Singh And Anr vs Addi District Judge And Ors
2022 Latest Caselaw 617 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 4288/2013

                                   Tej Singh And Anr
                                                                                                      ----Petitioner
                                                                       Versus
                                   Addi District Judge And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Tapasvi Vashishtha through VC For Respondent(s) : Mr. Ram Kumar Sharma through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Counsel for the petitioner states that Respondent No.2/1 has

expired. He seeks time to move appropriate application.

Time is granted. The same be filed within one week.

List this matter on 13.02.2022.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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