Kishan Lal Son Of Late Shri Mohan ... vs Kailash Chand Agrawal Son Of Late ...
2022 Latest Caselaw 616 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12263/2019

                                   Kishan Lal Son Of Late Shri Mohan Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kailash Chand Agrawal Son Of Late Shri Ramkrishan Agrawal
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. O P Mishra through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Counsel for the petitioner did not join the video conference.

List this matter on 16.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /50

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