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Rameshwar Giri vs State
2022 Latest Caselaw 612 Raj

Citation : 2022 Latest Caselaw 612 Raj
Judgement Date : 11 January, 2022

Rajasthan High Court - Jodhpur
Rameshwar Giri vs State on 11 January, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12718/2021

Rameshwar Giri

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Gajendra Kumar Rinwa through VC For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

11/01/2022

Lawyers are not physically appearing in the Court in view of

the unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

List the matter after three weeks, as prayed.

(VINIT KUMAR MATHUR),J

8-Shahenshah/-

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