Vijay Soni vs State Of Rajasthan
2022 Latest Caselaw 596 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6019/2021

Vijay Soni S/o Premratan Soni, Aged About 40 Years, R/o Near Dhamu Furniture, Old Jail Road, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Rivaj Gems And Jewelers, Through Proprietor Mohit Jain S/o Santosh Kumar Jain R/o P-35, Patrakar Colony, Gandhi Colony, Bikaner.

----Respondents Connected With S.B. Criminal Misc(Pet.) No. 6009/2021 Vijay Soni S/o Premratan Soni, Aged About 40 Years, R/o Near Dhamu Furniture, Old Jail Road, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Rivaj Gems And Jewelers, Through Proprietor Mohit Jain S/o Santosh Kumar Jain R/o P-35, Patrakar Colony, Gandhi Colony, Bikaner.

----Respondents S.B. Criminal Misc(Pet.) No. 6018/2021 Vijay Soni S/o Premratan, Aged About 40 Years, R/o Near Dhamu Furniture, Old Jail Road, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Manish S/o Shri Bhanwarlal, B/c Jat, R/o Behind Baba Ramdev Mandir, Purani Line, Chopra Badi , Gangasahar, District Bikaner.

                                                                ----Respondents


For Petitioner(s)        :     Mr. Abhishek Mehta (through VC)
For Respondent(s)        :     Mr. Mahipal Bishnoi, PP




                                                                         (2 of 2)                   [CRLMP-6019/2021]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2022

Learned counsel for the petitioners has submitted that he

does not want to press these criminal misc. petitions, however,

seeks liberty for the petitioners to raise all their objections before

the trial court at the appropriate stage.

Accordingly, these criminal misc. petitions are dismissed as

not pressed with liberty sought for.

(VIJAY BISHNOI),J

8-9-10-mohit/-

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