M/S. Tanu Polymers Private ... vs Union Of India
2022 Latest Caselaw 582 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12811/2019

                                    M/s. Tanu Polymers Private Limited
                                                                                                           ----Petitioner
                                                                            Versus
                                    Union Of India
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 1130/2019 M/s Tannu Polyster Pvt Ltd

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Ghanshyam Das Bansal, through VC For Respondent(s) : Mr. Manvendra Singh for Mr. Basant Singh, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11-12

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