Balmukund vs State
2022 Latest Caselaw 549 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12550/2021

Balmukund

----Petitioner Versus State

----Respondent

For Petitioner(s) : Ms. Shobha Prabhakar for Mr. Neeraj Kumar Gurjar (through VC) For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/01/2022

One week's time is granted to learned counsel for the

petitioner to move an appropriate application for impleading the

complainant/ prosecutrix as a party respondent in this bail

application.

(VIJAY BISHNOI),J

85-mohit/-

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