Dilip Nath vs State Of Rajasthan
2022 Latest Caselaw 54 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5980/2021

Dilip Nath

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. T.C. Sharma For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/01/2022

Call for case diary.

List on 7.1.2022.

(VIJAY BISHNOI),J

45-msrathore/-

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