Jiwan vs State
2022 Latest Caselaw 53 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6399/2021

1. Jiwan S/o Sh. Mohanlal Joshi, Aged About 35 Years, B/c Brahman, R/o Badwai, P.s. Dungla, Dist. Chittorgarh (Raj.).

2. Manoj S/o Sh. Shobhalal Joshi, Aged About 21 Years, B/c Brahman, R/o Badwai, P.s. Dungla, Dist. Chittorgarh (Raj.).

----Petitioners Versus

1. State, Through Pp

2. Surajmal Meghwal S/o Pratap Meghwal, Aged About 32 Years, B/c Meghwal, R/o Bhopji Kheda, Tehsil Dungla, Dist. Chittorgarh, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Kapil Bissa For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/01/2022

Learned counsel for the petitioners wants to

withdraw this criminal misc. petition.

Accordingly, this criminal misc. petition is dismissed

as withdrawn.

(VIJAY BISHNOI),J

57-msrathore/-

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