Shri Girdhari Lal Son Of Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 491 Raj/2

Citation : 2022 Latest Caselaw 491 Raj/2
Judgement Date : 19 January, 2022

Rajasthan High Court

Shri Girdhari Lal Son Of Late Shri ... vs State Of Rajasthan on 19 January, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1441/2019

                                   Shri Girdhari Lal Son Of Late Shri Bhanwar Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Civil Contempt Petition No. 24/2020 Shri Girdhari Lal Son Of Late Shri Bhanwar Lal

----Petitioner Versus Shri Yagya Mitra Singhdeo

----Respondent

For Petitioner(s) : Mr. K. Sunil through VC For Respondent(s) : Mr. Anil Mehta, AAG through VC Mr. Amit Singh Shekhawat through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2022

Counsel for the petitioner seeks time to move an application

for bringing LR's of petitioner on record.

List these matters on 15.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /17-18