Managing Committee A K V Samiti Anr vs Indu Mathur And Anr
2022 Latest Caselaw 410 Raj/2

Citation : 2022 Latest Caselaw 410 Raj/2
Judgement Date : 18 January, 2022

Rajasthan High Court

Managing Committee A K V Samiti Anr vs Indu Mathur And Anr on 18 January, 2022

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18442/2016

                                    Managing Committee A K V Samiti Anr
                                                                                                           ----Petitioner
                                                                            Versus
                                    Indu Mathur And Anr
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 18205/2016 Managing Committee And Anr

----Petitioner Versus Gangasahay Verma And Anr

----Respondent S.B. Civil Writ Petition No. 18441/2016 Managing Committee A K V Samiti Anr

----Petitioner Versus Smt Reeta Bhatnagar And Anr

----Respondent

For Petitioner(s) : Mr. R.K. Mathur, Sr. Adv. with Mr. Aditya Mathur, through VC For Respondent(s) : Mr. D.P. Sharma, through VC Mr. S. Zakawat Ali, through VC Mr. Sanjay Kumar Sharna, G.C.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

List these matters alongwith with Civil Writ Petition Nos.

18637/2017, 18633/2017 and 18663/2017 on 25.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22-24