Gaurav Kamboj vs State Of Rajasthan And Ors
2022 Latest Caselaw 384 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6769/2018

Gaurav Kamboj

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Deependra Rajpurohit through VC For Respondent(s) : Ms. Anjana Jawa through VC

HON'BLE MS. JUSTICE REKHA BORANA

Order

06/01/2022

Counsel for the petitioner has submitted an application for

disposal of the present writ petition in light of the judgments

passed in S.B. Writ Petition No.419/2015 titled as "Charu Joshi vs.

State of Rajasthan & Ors." and S.B. Writ Petition No.12389/2021

titled as "Praveen Kumar vs. State of Rajasthan".

Counsel for the respondents prays for time to seek

instructions.

List on 12.01.2022.

(REKHA BORANA),J 56-/Akshay/-

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