Smt. Bhanu Kanwar W/O Late Govind ... vs Pawan Kumar S/O Bajranglal
2022 Latest Caselaw 38 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 5023/2018

                                    Smt. Bhanu Kanwar W/o Late Govind Singh
                                                                                                       ----Appellant
                                                                        Versus
                                    Pawan Kumar S/o Bajranglal
                                                                                                     ----Respondent

For Appellant(s) : Ms. Deeksha Jhalani For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/01/2022 This appeal has been filed by the claimants for enhancement

of compensation as also assailing the judgment impugned wherein

the Insurance Company was exonerated from liability to pay

compensation.

Heard.

Admit.

Issue notice to the respondents, returnable within ten weeks.

Notices be sent in two sets, one to be served by ordinary

process and another by registered post.

The record of the Tribunal be summoned.

(SUDESH BANSAL),J

NITIN/55

Powered by TCPDF (www.tcpdf.org)