R.S. Ahluwalia S/O Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 372 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 20/2021

                                    R.s. Ahluwalia S/o Late Shri Shravan Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Complainant- : Ms. Vertika Mehra for Mr. Sudhir Jain, Petitioner(s) through VC For Accused- : Mr. Sandeep Pathak, through VC Respondent(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Counsel for the accused-respondent seeks time to file reply.

Reply be filed within one week.

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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