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N R K Overseas (India) Private ... vs State Of Rajasthan
2022 Latest Caselaw 318 Raj

Citation : 2022 Latest Caselaw 318 Raj
Judgement Date : 5 January, 2022

Rajasthan High Court - Jodhpur
N R K Overseas (India) Private ... vs State Of Rajasthan on 5 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6419/2021

N R K Overseas (India) Private Limited, Through Its Director, Namrata Kabra Aged About 48 Years, R/o A/12, First Floor, Narayan Plaza, 26/a Chandiwali Road, In Front Of Saki Vihar Road, Sakinaka, Mumbai (Maharashtra)

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Gentleman Suiting Pvt. Ltd., 26, Bhilwara Textile Market, Bhilwara (Raj.). Through Its Director, Sh. D M Bharaktya

----Respondents

For Petitioner(s) : Mr. Usman Ghani (through VC) For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Issue notice.

Learned Public Prosecutor accept notice on behalf of

respondent No.1- State.

Let notice be issued to the respondent No.2 only, returnable

within a period of four weeks.

(VIJAY BISHNOI),J

43-mohit/-

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