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Nahar Singh S/O Shankar Lal B/C ... vs State Of Rajasthan
2022 Latest Caselaw 29 Raj/2

Citation : 2022 Latest Caselaw 29 Raj/2
Judgement Date : 3 January, 2022

Rajasthan High Court
Nahar Singh S/O Shankar Lal B/C ... vs State Of Rajasthan on 3 January, 2022
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 142/2019

                                    Nahar Singh S/o Shankar Lal
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Sanjay Gangwar with Mr. Wasim Akram for Mr. Ali Mohammed Khan For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

03/01/2022

Learned Additional Government Advocate seeks time to file

reply.

Reply be filed within two weeks.

List this matter on 17.01.2022.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /3

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