Satish Kumar vs Smt Sarbati Devi And Ors
2022 Latest Caselaw 253 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 16004/2017

                                   Satish Kumar
                                                                                                            ----Petitioner
                                                                            Versus
                                   Smt Sarbati Devi And Ors
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Amol Vyas through VC For Respondent(s) : Mr. Maneesh Sharma through VC

HON'BLE MR. JUSTICE SAMEER JAIN

Order

11/01/2022

Counsel for the petitioner submits that one application for

extension of interim order dated 14.10.2017 if filed by him.

Counsel for the respondent submits that the controversy in the

present lis is covered by judgment of S. Kaladevi Vs. V.R

Somasundaram & Ors. reported in (2010) 5 SCC 401.

Counsel for the petitioner submits that he is not prepared for the

case and secondly, he wants to analyze the ratio of judgment of Hon'ble

Apex Court referred by respondent's counsel.

Looking to the short controversy involved in the matter, the

matter be listed on 03.02.2022.

Interim order, if any, to continue, till the next date.

(SAMEER JAIN),J

FAHEEM AHMAD /28

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