Om Prakash @ Oma @ Jeevan Ram Son Of ... vs The State Of Rajasthan
2022 Latest Caselaw 24 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 377/2021

                                    Om Prakash @ Oma @ Jeevan Ram Son Of Bodu Ram
                                                                                                      ----Petitioner
                                                                       Versus
                                    The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

03/01/2022

Learned Additional Government Advocate accepts notice on

behalf of the State. He seeks time to file reply.

Reply be filed within one week.

List this matter on 12.01.2022.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /57

Powered by TCPDF (www.tcpdf.org)